Delhi High Court - Orders
Diocese Of Delhi-Cni vs Mr. Deepak Martin Caleb on 24 March, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 46/2022 & CM APPL. 16754/2022
DIOCESE OF DELHI-CNI ..... Petitioner
Through: Mr. Romy Chacko and
Mr. Sunil Kumar Singh, Advocates.
versus
MR. DEEPAK MARTIN CALEB ..... Respondent
Through: Mr. Raghav Awasthi (through
video conferencing), Mr. Mukesh Sharma,
Mr. Jatin Vats and Mr. Kunal Tiwari,
Advocates.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 24.03.2023 List on 18.07.2023. Interim order dated 05.05.2022 shall continue, till the next date of hearing.
JYOTI SINGH, J MARCH 24, 2023/rk Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:27.03.2023 15:06:19