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State of Uttar Pradesh - Section

Section 41 in The U.P. Zamindari Abolition and Land Reforms Act, 1950

41. Statement and the Compensation Assessment Roll to be signed by the Compensation Officer.

- The statement prepared under Section 38 and the Draft Compensation Assessment Roll prepared under Section 40 shall be signed by the Compensation Officer and shall be receivable as evidence of the facts stated therein.