Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 13 in The U.P. Excise Licences (Tender-Cum-Auction) Rules, 1991

13. General conditions to be read and explained : Excise Manual 374 (4).

- Before the auction proceedings for the day commence, the general conditions governing the auction shall be read out and explained to all present, so that competitors may clearly understand the conditions on which they bid. The general conditions governing retail sale and the special conditions governing retail sale and the special conditions governing each class of licence shall also be read out in public before the sales to which they apply. Information should be freely given in all matters affecting the value of contracts about to be sold.