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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(E) in The Merchant Shipping (Wrecks and Salvage) Rules, 1974

(E)Report to the Receiver
(I)(We ......................... of ..................... (being duly authorized by the other Salvors of the property) hereby report the property to you as Receiver, in pursuance of the provisions of the Merchant Shipping Act, 1958.
(I)