Section 32 in The M.P. Shakari Krishi Aur Gramin Vikas Bank Adhiniyam 1999
32. Right of State Development Bank or District Development Bank to purchase property at sale.
- It shall be competent for the State Development Bank or a District Development Bank to purchase any property sold under this Chapter :Provided that the properly so purchased shall be disposed of by such Bank by sale within such period as may he fixed by the Trustee.
