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Calcutta High Court

Vhyom Mines And Minerals Private ... vs Aloke Steels Private Limited on 30 August, 2023

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

                                                                        OCD-34

                 IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION
                      [COMMERCIAL DIVISION]


                       IA No. GA/5/2022
                               In
                         CS/170/2021
           VHYOM MINES AND MINERALS PRIVATE LIMITED
                            VERSUS
                ALOKE STEELS PRIVATE LIMITED

  BEFORE:
  The Hon'ble JUSTICE ARINDAM MUKHERJEE
  Date: 30th August, 2023.
                                                                      Appearance:
                                                     Mr. Jishnu Chowdhury, adv.
                                                         Mr. Aditya Garodia, Adv.
                                                              Mr. Ratul Das, Adv.
                                                           Mr., Pintu Ghosh, Adv.
                                                             Mr. U. Garodia, Adv.
                                                      For the plaintiff/petitioner.

                                                         Mr. Shaunak Mitra, Adv.
                                                        Mr. Pallav Samajdar, Adv.
                                                       Mr. Dripto Mazumdar, Adv.
                                                  Mr. Rajeev Kumar Agarwal, Adv.
                                                   For the defendant/respondent.

The Court:- Hearing is concluded. Judgment is reserved.

(ARINDAM MUKHERJEE, J.) snn