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[Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(8)(b) in The Assam Highway Act, 1989

(b)occupation of highway land beyond the prescribed period, if any, for stacking building materials or goods of any other description for exhibiting articles for sale, for erecting poles, awnings tents, pandals and other similar erection or for parking vehicles or stabling domestic animals or for any other purposes, and