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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(2) in Assistant Inspector of Motor Vehicles Class III (Departmental Examination) Rules, 2015

(2)The subject papers shall be allowed to be answered with the help of Books except paper IV.Explanation. - "With books" means the original books of the subjects approved by the Government or the Institute having bare Acts and / or Rules without any commentaries or. case laws and includes manual issued under the Act published by the Government of Gujarat.