Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 3L in The Rajasthan Minor Mineral Concession Rules, 1986

3L. Registers.

(1)A register for application for grant or renewal of prospecting licence shall be maintained by the Assistant Mining Engineer/Mining Engineer in Form No. 3-A.
(2)A register for prospecting licence granted or renewed shall be maintained by the Assistant Mining Engineer/Mining Engineer in Form No. 4-A.