Section 13 in The Rajasthan Urban Improvement Act, 1959
13. Commencement of term of office of first Trustees.
(1)The term of office of the first Trustees shall commence on such date as shall be notified in this behalf by the State Government.(2)A person ceasing to be a Trustee by reason of the expiry of his term of office shall, if otherwise qualified, be eligible for re-appointment or re-election.
