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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(iv) in The Prevention Of Cruelty To Animals (Slaughter House) Rules, 2001

(iv)has not been certified by a veterinary doctor that it is in a fit condition to be slaughtered, shall be slaughtered.