Section 57(4)(d) in The Bombay University Act, 1974
(d)The Selection Committee shall interview, adjudge the merits of each candidate in accordance with the qualifications advertised, and report to the Executive Council the names arranged in order of merit of the person or persons, if any, whom it recommends for appointment [to the general posts and the reserved posts, if any, as advertised] [These words were substituted for the words 'to the posts advertised' by Maharashtra 32 of 1978, section 11(b).] :