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[Cites 0, Cited by 0] [Section 74(12)] [Section 74] [Entire Act]

NCT Delhi - Subsection

Section 74(12)(d) in Delhi Motor Vehicles Rules, 1993

(d)mechanism and operation of an electronic digital meter. The mechanism of an electronic digital meter shall be so designed that-
(i)
(aa)the "For Hire" window is illuminated when the Roof Light is " On"
(bb)the "Hired " window is illuminated and the Roof Light is turned "Off" when the meter switch is pressed "On".
(cc)the "Stopped" window is illuminated when the "Stopped Switch" is pressed "On".
(ii)it shall not be possible to set the meter in any position other than the three positions mentioned in sub clause (i) above;
(iii)the fare by time ceases to be recorded when the meter is in the "Stopped" position;
(iv)the fare by distance is recorded off the meter if the taxi cab or Auto Rickshaw is driven with the meter in "Stopped" position;
(v)the fare recorded is not obscured when the meter is in the "Hired" or "Stopped" position;
(vi)when the "meter switch" is turned off, the "For Hire" window is illuminated, the "Roof light" is turned on and the previous record of fare is cleared and the various mechanisms of the meter are brought back to the initial positions;
(vii)the mechanism for recording time and distance cannot be engaged or disengaged except by the normal sequence of operation of the switched referred to in sub clauses (i) to (vi);