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[Cites 0, Cited by 0] [Section 330(1)] [Section 330] [Entire Act]

State of Punjab - Subsection

Section 330(1)(d) in The Punjab Municipal Act, 1999

(d)unlawfully obstruct the flow of, or flush, draw off, divert or take sewage work belonging to the Municipality or break or damage any electrical transmission line maintained by the Municipality; or