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[Cites 0, Cited by 0] [Section 427(24)] [Section 427] [Entire Act]

State of Madhya Pradesh - Subsection

Section 427(24)(n) in The M.P. Municipal Corporation Act, 1956

(n)the exposure of goods for sale on streets and the levying of fees from persons setting up stall or otherwise selling or exposing goods for sale on the streets;