Patna High Court - Orders
Ashok Kumar @ Ashok Kumar Verma vs State Of Bihar & Anr on 9 July, 2008
Author: M.Saran
Bench: M.Saran
IN THE HIGH COURT OF JUDICATURE AT PATNA
Cr.Misc. No.14007 of 2006
ASHOK KUMAR @ ASHOK KUMAR VERMA
Versus
STATE OF BIHAR & ANR
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3 9.7.2008Seen the office note.
Petitioner's counsel is directed to correct the name of the district in the copy of petition as also in the notice during course of the day.
Al (M.Saran,J)