Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Bihar - Subsection Section 10(a) in Bihar Finance Act, 2010 (a)After sub-clause (iv) of Sub-Section (g) of Section 2 of the Bihar Entertainment Tax Act, 1948 an explanation shall be inserted in the following way, namely -
