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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Haryana - Subsection

Section 63(3) in Haryana Panchayati Raj Election Rules, 1994

(3)The Returning Officer (Panchayat) or such other Officer authorised by him in this behalf, shall decide which [counting agent or agents] [Substituted by Legislative Supplement Part III dated 4.11.1994.] shall watch the counting at any particular counting table or group of counting tables.