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Bombay High Court

Baliram Ambadas Zombade And Ors vs State Of Maharashtra And Ors on 5 September, 2024

Author: M.M. Sathaye

Bench: Nitin Jamdar, M.M. Sathaye

                                                                     1                   13. WP 12251.24.doc

                              JPP

                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        CIVIL APPELLATE JURISDICTION

                                           WRIT PETITION NO. 12251 OF 2024

                              Baliram Ambadas Zombade and Ors.                     ... Petitioners

                                      V/s.

                              State of Maharashtra and Ors.                        ... Respondents

                              Mr. Mahesh Barve with Mr. Ashwin Pimpale for the Petitioners
                              Mr. V.G. Badgujar, AGP for the Respondent - State

                                                                  CORAM : NITIN JAMDAR &
                                                                         M.M. SATHAYE, JJ.

DATE : 05 SEPTEMBER 2024 P.C. :-

The Petitioners will serve the copy of the Petition on the Office of the Government Pleader and on Respondent No.2 and file affidavit of service.

2. Stand over to 12 September 2024.

M.M. SATHAYE, J. NITIN JAMDAR, J.

Digitally signed

by JYOTI JYOTI PRAKASH PRAKASH PAWAR Date:

PAWAR 2024.09.05 17:30:00 +0530 ::: Uploaded on - 06/09/2024 ::: Downloaded on - 06/09/2024 18:00:54 :::