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[Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(4)(ii) in Bihar Urban Local Body (Community Participation) Rules, 2013

(ii)The constitution of the Ward Finance Committee shall be through nomination held within one month of the constitution of the Ward Committee. The chairperson shall nominate the members of Ward finance committee.