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Allahabad High Court

Monica Agrawal vs Union Of India And 5 Others on 11 September, 2019

Author: Suneet Kumar

Bench: Suneet Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - A No. - 13473 of 2019
 

 
Petitioner :- Monica Agrawal
 
Respondent :- Union Of India And 5 Others
 
Counsel for Petitioner :- Rahul Agarwal
 
Counsel for Respondent :- A.S.G.I.,Bharat Pratap Singh
 

 
Hon'ble Suneet Kumar,J.
 

Ms. Diksha Rastogi, Advocate, holding brief of Shri Rahul Agarwal, learned counsel for the petitioner, submits that the petition be dismissed as withdrawn with liberty to file afresh with all relevant particulars.

Prayer is allowed.

Petition is dismissed as withdrawn with the aforesaid liberty.

Order Date :- 11.9.2019 Deepak/