Allahabad High Court
Monica Agrawal vs Union Of India And 5 Others on 11 September, 2019
Author: Suneet Kumar
Bench: Suneet Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - A No. - 13473 of 2019 Petitioner :- Monica Agrawal Respondent :- Union Of India And 5 Others Counsel for Petitioner :- Rahul Agarwal Counsel for Respondent :- A.S.G.I.,Bharat Pratap Singh Hon'ble Suneet Kumar,J.
Ms. Diksha Rastogi, Advocate, holding brief of Shri Rahul Agarwal, learned counsel for the petitioner, submits that the petition be dismissed as withdrawn with liberty to file afresh with all relevant particulars.
Prayer is allowed.
Petition is dismissed as withdrawn with the aforesaid liberty.
Order Date :- 11.9.2019 Deepak/