Supreme Court - Daily Orders
M/S. Bls Infrastructure Ltd. vs M/S. Rajwant Singh on 12 August, 2022
Author: Aniruddha Bose
Bench: Aniruddha Bose
ITEM NO.24 COURT NO.16 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 867-
874/2020
(Arising out of impugned final judgment and order dated 07-11-2019
in CRLLP No. 315/2019 07-11-2019 in CRLLP No. 316/2019 07-11-2019
in CRLLP No. 317/2019 07-11-2019 in CRLLP No. 318/2019 07-11-2019
in CRLLP No. 319/2019 07-11-2019 in CRLLP No. 320/2019 07-11-2019
in CRLLP No. 321/2019 07-11-2019 in CRLLP No. 322/2019 passed by
the High Court Of Delhi At New Delhi)
M/S. BLS INFRASTRUCTURE LTD. Petitioner(s)
VERSUS
M/S. RAJWANT SINGH & ORS. Respondent(s)
Date : 12-08-2022 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Petitioner(s) Mr. Maninder Singh, Sr. Adv.
Mr. Neeraj Gupta, Adv.
Mr. Deepak Goel, AOR
Ms. Urvashi Sharma, Adv.
For Respondent(s) Mr. Maibam Nabaghanashyam Singh, AOR
Mr. Shakti K. Pattanaik, Adv.
UPON hearing the counsel the Court made the following
O R D E R
On the prayer made by the learned counsel for the respondent, list this matter after two weeks.
(SNEHA) (VIDYA NEGI)
SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
SNEHA
Date: 2022.08.16
11:43:40 IST
Reason: