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Supreme Court - Daily Orders

M/S. Bls Infrastructure Ltd. vs M/S. Rajwant Singh on 12 August, 2022

Author: Aniruddha Bose

Bench: Aniruddha Bose

     ITEM NO.24                                   COURT NO.16                    SECTION II-C

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                     No(s).   867-
     874/2020

     (Arising               out of impugned final judgment and order dated 07-11-2019
     in CRLLP               No. 315/2019 07-11-2019 in CRLLP No. 316/2019 07-11-2019
     in CRLLP               No. 317/2019 07-11-2019 in CRLLP No. 318/2019 07-11-2019
     in CRLLP               No. 319/2019 07-11-2019 in CRLLP No. 320/2019 07-11-2019
     in CRLLP               No. 321/2019 07-11-2019 in CRLLP No. 322/2019 passed by
     the High               Court Of Delhi At New Delhi)

     M/S. BLS INFRASTRUCTURE LTD.                                          Petitioner(s)

                                                     VERSUS

     M/S. RAJWANT SINGH & ORS.                                             Respondent(s)

     Date : 12-08-2022 These petitions were called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                            HON'BLE MR. JUSTICE J.B. PARDIWALA

     For Petitioner(s)                 Mr.   Maninder Singh, Sr. Adv.
                                       Mr.   Neeraj Gupta, Adv.
                                       Mr.   Deepak Goel, AOR
                                       Ms.   Urvashi Sharma, Adv.

     For Respondent(s)                 Mr. Maibam Nabaghanashyam Singh, AOR
                                       Mr. Shakti K. Pattanaik, Adv.

                             UPON hearing the counsel the Court made the following
                                                O R D E R

On the prayer made by the learned counsel for the respondent, list this matter after two weeks.

            (SNEHA)                                                (VIDYA NEGI)
     SENIOR PERSONAL ASSISTANT                                ASSISTANT REGISTRAR
Signature Not Verified

Digitally signed by
SNEHA
Date: 2022.08.16
11:43:40 IST
Reason: