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[Cites 0, Cited by 0] [Section 441(1)] [Section 441] [Entire Act]

State of Tamilnadu - Subsection

Section 441(1)(c) in The Coimbatore City Municipal Corporation Act, 1981

(c)fails to comply with any directions lawfully given to him or any requisition lawfully made upon him under or in pursuance of the provisions of any of the said sections or rules;