Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51(4)] [Section 51] [Entire Act]

State of Madhya Pradesh - Subsection

Section 51(4)(i) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(i)a provision requiring the submission of the budget to the State Government for sanction;