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State of Odisha - Section

Section 45 in Utkal University of Culture Act, 1999

45. Saving.

(1)On and from the date of commencement of this Act, the provisions of the Orissa Universities Act, 1989 (Orissa Act 5 of 1989) save as otherwise provided, shall cease to apply to and in respect of the Colleges, Institutions or Departments disaffiliated from other Universities and affiliated to the University under the provisions of this Act.
(2)Such cessation shall not affect:
(a)the previous operation of the said Act, or
(b)any penalty, forfeiture or punishment incurred in respect of any offence committed against the said Act, or
(c)any investigation, legal proceeding or remedy in respect of such penalty forfeiture or punishment and any such investigation, legal proceeding or remedy may be instituted, continued or enforced and any such penalty forfeiture or punishment may be imposed as if this Act has not been enacted.