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Rajasthan High Court - Jodhpur

Usha Rathore vs Registrar, Jnvu Jodhpur And Ors on 28 August, 2018

Author: P.K. Lohra

Bench: P.K. Lohra

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                        JODHPUR

                    S.B. Civil Writ No. 5981/2017

Dr. Hemlata Joshi
                                                      ----Petitioner
                               Versus
Jai Narain Vyas University Jod., And Anr
                                                    ----Respondent
                          Connected With
                    S.B. Civil Writ No. 5982/2017
Dr. Hitendra Goyal
                                                      ----Petitioner
                               Versus
Jnvu., Jodhpur And Anr
                                                    ----Respondent
                    S.B. Civil Writ No. 6209/2017
Vivek
                                                      ----Petitioner
                               Versus
Jai Narain Vyas University,jodhpur And Ors
                                                    ----Respondent
                    S.B. Civil Writ No. 6333/2017
Dr.virendra Singh Parihar
                                                      ----Petitioner
                               Versus
Jai Narain Vyas University,jodhpur And Ors
                                                    ----Respondent
                    S.B. Civil Writ No. 6334/2017
Dr.hem Singh Gehlot
                                                      ----Petitioner
                               Versus
Jai Narain Vyas University,jodhpur And Ors
                                                    ----Respondent
                    S.B. Civil Writ No. 6431/2017
Surendra Kumar
                                                      ----Petitioner
                               Versus
Jai Narain Vyas University,jodhpur And Anr
                                                    ----Respondent
                    S.B. Civil Writ No. 6292/2017
Dr.lekhu Gehlot
                       (2 of 6)                        [CW-5981/2017]


                                                     ----Petitioner
                                 Versus
Jai Narain Vyas University,jodhpur And Ors
                                                   ----Respondent
                   S.B. Civil Writ No. 6394/2017
Dr.kamini Ojha
                                                     ----Petitioner
                                 Versus
Jai Narain Vyas University,jodhpur And Ors
                                                   ----Respondent
                   S.B. Civil Writ No. 7936/2017
Usha Rathore
                                                     ----Petitioner
                                 Versus
Registrar, Jnvu Jodhpur And Ors
                                                   ----Respondent
                   S.B. Civil Writ No. 6624/2017
Mahendra Purohit
                                                     ----Petitioner
                                 Versus
Jai Narain Vyas University,jodhpur And Ors
                                                   ----Respondent
                   S.B. Civil Writ No. 6628/2017
Rajnikant
                                                     ----Petitioner
                                 Versus
Jai Narain Vyas University,jodhpur And Ors
                                                   ----Respondent
                   S.B. Civil Writ No. 6153/2017
Dr. Shiv Kumar Barbar
                                                     ----Petitioner
                                 Versus
State Of Rajasthan And Anr.
                                                   ----Respondent
                   S.B. Civil Writ No. 6383/2017
Dr.kamana Sharma
                                                     ----Petitioner
                                 Versus
Jai Narain Vyas University,jodhpur And Ors
                                                   ----Respondent
                   S.B. Civil Writ No. 6296/2017
                       (3 of 6)                        [CW-5981/2017]


Dr.manish Vadera
                                                     ----Petitioner
                                 Versus
State Of Rajasthan And Ors.
                                                   ----Respondent
                   S.B. Civil Writ No. 6191/2017
Dr.sangeeta Parihar
                                                     ----Petitioner
                                 Versus
Jai Narain Vyas University,jodhpur And Ors
                                                   ----Respondent
                   S.B. Civil Writ No. 6235/2017
Dr.rachana Dinesh Nee Modi
                                                     ----Petitioner
                                 Versus
Jai Narain Vyas University,jodhpur And Ors
                                                   ----Respondent
                   S.B. Civil Writ No. 6207/2017
Sharad Shekhawat
                                                     ----Petitioner
                                 Versus
Registrar,jai Narain Vyas Universityandors
                                                   ----Respondent
                   S.B. Civil Writ No. 5943/2017
Dr.om Prakash
                                                     ----Petitioner
                                 Versus
Jai Narain Vyas University,jodhpur And Ors
                                                   ----Respondent
                   S.B. Civil Writ No. 6171/2017
Dr.asha Rathi
                                                     ----Petitioner
                                 Versus
Jai Narain Vyas University,jodhpur And Ors
                                                   ----Respondent
                   S.B. Civil Writ No. 6331/2017
Dr.jaya Bhandari
                                                     ----Petitioner
                                 Versus
Jai Narain Vyas University,jodhpur And Ors
                                                   ----Respondent
                        (4 of 6)                       [CW-5981/2017]


                   S.B. Civil Writ No. 6242/2017
Dr.vibha Bhoot
                                                     ----Petitioner
                                  Versus
State Of Rajasthan And Ors.
                                                   ----Respondent
                   S.B. Civil Writ No. 6516/2017
Dr.vinu George
                                                     ----Petitioner
                                  Versus
Jai Narain Vyas University,jodhpur And Ors
                                                   ----Respondent
                   S.B. Civil Writ No. 6336/2017
Dr.seema Parveen
                                                     ----Petitioner
                                  Versus
Jai Narain Vyas University,jodhpur And Ors
                                                   ----Respondent
                   S.B. Civil Writ No. 6337/2017
Dr.ramesh Kumar Chouhan
                                                     ----Petitioner
                                  Versus
Jai Narain Vyas University,jodhpur And Ors
                                                   ----Respondent
                   S.B. Civil Writ No. 6280/2017
Dr.lalit Singh Jhala
                                                     ----Petitioner
                                  Versus
State Of Rajasthan And Anr.
                                                   ----Respondent
                   S.B. Civil Writ No. 6298/2017
Rishabh Gahlot
                                                     ----Petitioner
                                  Versus
Jai Narain Vyas University,jodhpur And Ors
                                                   ----Respondent
                   S.B. Civil Writ No. 6138/2017
Dr.richa Bohra
                                                     ----Petitioner
                                  Versus
Jai Narain Vyas University,jodhpur And Ors
                        (5 of 6)                        [CW-5981/2017]


                                                    ----Respondent
                    S.B. Civil Writ No. 6342/2017
Dr.rajendra Siangh Kheechee
                                                      ----Petitioner
                                  Versus
Jai Narain Vyas University,jodhpur And Anr
                                                    ----Respondent
                    S.B. Civil Writ No. 6509/2017
Dr. Ashish Mathur
                                                      ----Petitioner
                                  Versus
Jnvu., Jodhpur And Ors
                                                    ----Respondent
                    S.B. Civil Writ No. 6189/2017
Dr.amita Dhariwal
                                                      ----Petitioner
                                  Versus
Jai Narain Vyas University,jodhpur And Ors
                                                    ----Respondent
                    S.B. Civil Writ No. 6734/2017
Dr.poonam Poonia
                                                      ----Petitioner
                                  Versus
Jai Narain Vyas University,jodhpur And Ors
                                                    ----Respondent
                    S.B. Civil Writ No. 6200/2017
Rajendra Singh
                                                      ----Petitioner
                                  Versus
Registrar,jai Narain Vyas Universityandors
                                                    ----Respondent
                    S.B. Civil Writ No. 6075/2017
Dr.pratibha Sankhla
                                                      ----Petitioner
                                  Versus
Jai Narain Vyas University,jodhpur And Ors
                                                    ----Respondent
                    S.B. Civil Writ No. 6356/2017
Dr.sharad Shekhawat
                                                      ----Petitioner
                                  Versus
                                                               (6 of 6)                         [CW-5981/2017]


                                    Jai Narain Vyas University,jodhpur And Anr
                                                                                           ----Respondent
                                                          S.B. Civil Writ No. 6140/2017
                                    Dr.rakhi Vyas
                                                                                             ----Petitioner
                                                                         Versus
                                    Jai Narain Vyas University,jodhpur And Ors
                                                                                           ----Respondent
                                                          S.B. Civil Writ No. 6413/2017
                                    Dr.umaid Raj Tater
                                                                                             ----Petitioner
                                                                         Versus
                                    Jai Narain Vyas University,jodhpur And Ors
                                                                                           ----Respondent
                                                          S.B. Civil Writ No. 6110/2017
                                    Dr.nagendra Singh Bhati
                                                                                             ----Petitioner
                                                                         Versus
                                    Jai Narain Vyas University,jodhpur And Ors
                                                                                           ----Respondent


                                   For Petitioner(s)           :    Mr. MR Singhvi, Sr. Advocate assisted
                                                                    by Mr. Bhavit Sharma and Mr. Hukum
                                                                    Singh
                                                                    Mr. CVS Shekhavat
                                                                    Mr. Abhimanyu Singh
                                                                    Mr. Khet Singh
                                   For Respondent(s)           :    Mr. Deepesh Singh Beniwal
                                                                    Mr. Ayush Gehlot on behalf of
                                                                    Mr. Rajesh Panwar, AAG



                                                     HON'BLE MR. JUSTICE P.K. LOHRA

Order 28/08/2018 List on 06.09.2018. Interim order to continue till then.

(P.K. LOHRA),J Anil Kumar Choudhary/229 Powered by TCPDF (www.tcpdf.org)