Rajasthan High Court - Jodhpur
Usha Rathore vs Registrar, Jnvu Jodhpur And Ors on 28 August, 2018
Author: P.K. Lohra
Bench: P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 5981/2017
Dr. Hemlata Joshi
----Petitioner
Versus
Jai Narain Vyas University Jod., And Anr
----Respondent
Connected With
S.B. Civil Writ No. 5982/2017
Dr. Hitendra Goyal
----Petitioner
Versus
Jnvu., Jodhpur And Anr
----Respondent
S.B. Civil Writ No. 6209/2017
Vivek
----Petitioner
Versus
Jai Narain Vyas University,jodhpur And Ors
----Respondent
S.B. Civil Writ No. 6333/2017
Dr.virendra Singh Parihar
----Petitioner
Versus
Jai Narain Vyas University,jodhpur And Ors
----Respondent
S.B. Civil Writ No. 6334/2017
Dr.hem Singh Gehlot
----Petitioner
Versus
Jai Narain Vyas University,jodhpur And Ors
----Respondent
S.B. Civil Writ No. 6431/2017
Surendra Kumar
----Petitioner
Versus
Jai Narain Vyas University,jodhpur And Anr
----Respondent
S.B. Civil Writ No. 6292/2017
Dr.lekhu Gehlot
(2 of 6) [CW-5981/2017]
----Petitioner
Versus
Jai Narain Vyas University,jodhpur And Ors
----Respondent
S.B. Civil Writ No. 6394/2017
Dr.kamini Ojha
----Petitioner
Versus
Jai Narain Vyas University,jodhpur And Ors
----Respondent
S.B. Civil Writ No. 7936/2017
Usha Rathore
----Petitioner
Versus
Registrar, Jnvu Jodhpur And Ors
----Respondent
S.B. Civil Writ No. 6624/2017
Mahendra Purohit
----Petitioner
Versus
Jai Narain Vyas University,jodhpur And Ors
----Respondent
S.B. Civil Writ No. 6628/2017
Rajnikant
----Petitioner
Versus
Jai Narain Vyas University,jodhpur And Ors
----Respondent
S.B. Civil Writ No. 6153/2017
Dr. Shiv Kumar Barbar
----Petitioner
Versus
State Of Rajasthan And Anr.
----Respondent
S.B. Civil Writ No. 6383/2017
Dr.kamana Sharma
----Petitioner
Versus
Jai Narain Vyas University,jodhpur And Ors
----Respondent
S.B. Civil Writ No. 6296/2017
(3 of 6) [CW-5981/2017]
Dr.manish Vadera
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
S.B. Civil Writ No. 6191/2017
Dr.sangeeta Parihar
----Petitioner
Versus
Jai Narain Vyas University,jodhpur And Ors
----Respondent
S.B. Civil Writ No. 6235/2017
Dr.rachana Dinesh Nee Modi
----Petitioner
Versus
Jai Narain Vyas University,jodhpur And Ors
----Respondent
S.B. Civil Writ No. 6207/2017
Sharad Shekhawat
----Petitioner
Versus
Registrar,jai Narain Vyas Universityandors
----Respondent
S.B. Civil Writ No. 5943/2017
Dr.om Prakash
----Petitioner
Versus
Jai Narain Vyas University,jodhpur And Ors
----Respondent
S.B. Civil Writ No. 6171/2017
Dr.asha Rathi
----Petitioner
Versus
Jai Narain Vyas University,jodhpur And Ors
----Respondent
S.B. Civil Writ No. 6331/2017
Dr.jaya Bhandari
----Petitioner
Versus
Jai Narain Vyas University,jodhpur And Ors
----Respondent
(4 of 6) [CW-5981/2017]
S.B. Civil Writ No. 6242/2017
Dr.vibha Bhoot
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
S.B. Civil Writ No. 6516/2017
Dr.vinu George
----Petitioner
Versus
Jai Narain Vyas University,jodhpur And Ors
----Respondent
S.B. Civil Writ No. 6336/2017
Dr.seema Parveen
----Petitioner
Versus
Jai Narain Vyas University,jodhpur And Ors
----Respondent
S.B. Civil Writ No. 6337/2017
Dr.ramesh Kumar Chouhan
----Petitioner
Versus
Jai Narain Vyas University,jodhpur And Ors
----Respondent
S.B. Civil Writ No. 6280/2017
Dr.lalit Singh Jhala
----Petitioner
Versus
State Of Rajasthan And Anr.
----Respondent
S.B. Civil Writ No. 6298/2017
Rishabh Gahlot
----Petitioner
Versus
Jai Narain Vyas University,jodhpur And Ors
----Respondent
S.B. Civil Writ No. 6138/2017
Dr.richa Bohra
----Petitioner
Versus
Jai Narain Vyas University,jodhpur And Ors
(5 of 6) [CW-5981/2017]
----Respondent
S.B. Civil Writ No. 6342/2017
Dr.rajendra Siangh Kheechee
----Petitioner
Versus
Jai Narain Vyas University,jodhpur And Anr
----Respondent
S.B. Civil Writ No. 6509/2017
Dr. Ashish Mathur
----Petitioner
Versus
Jnvu., Jodhpur And Ors
----Respondent
S.B. Civil Writ No. 6189/2017
Dr.amita Dhariwal
----Petitioner
Versus
Jai Narain Vyas University,jodhpur And Ors
----Respondent
S.B. Civil Writ No. 6734/2017
Dr.poonam Poonia
----Petitioner
Versus
Jai Narain Vyas University,jodhpur And Ors
----Respondent
S.B. Civil Writ No. 6200/2017
Rajendra Singh
----Petitioner
Versus
Registrar,jai Narain Vyas Universityandors
----Respondent
S.B. Civil Writ No. 6075/2017
Dr.pratibha Sankhla
----Petitioner
Versus
Jai Narain Vyas University,jodhpur And Ors
----Respondent
S.B. Civil Writ No. 6356/2017
Dr.sharad Shekhawat
----Petitioner
Versus
(6 of 6) [CW-5981/2017]
Jai Narain Vyas University,jodhpur And Anr
----Respondent
S.B. Civil Writ No. 6140/2017
Dr.rakhi Vyas
----Petitioner
Versus
Jai Narain Vyas University,jodhpur And Ors
----Respondent
S.B. Civil Writ No. 6413/2017
Dr.umaid Raj Tater
----Petitioner
Versus
Jai Narain Vyas University,jodhpur And Ors
----Respondent
S.B. Civil Writ No. 6110/2017
Dr.nagendra Singh Bhati
----Petitioner
Versus
Jai Narain Vyas University,jodhpur And Ors
----Respondent
For Petitioner(s) : Mr. MR Singhvi, Sr. Advocate assisted
by Mr. Bhavit Sharma and Mr. Hukum
Singh
Mr. CVS Shekhavat
Mr. Abhimanyu Singh
Mr. Khet Singh
For Respondent(s) : Mr. Deepesh Singh Beniwal
Mr. Ayush Gehlot on behalf of
Mr. Rajesh Panwar, AAG
HON'BLE MR. JUSTICE P.K. LOHRA
Order 28/08/2018 List on 06.09.2018. Interim order to continue till then.
(P.K. LOHRA),J Anil Kumar Choudhary/229 Powered by TCPDF (www.tcpdf.org)