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Delhi High Court - Orders

The Pr. Commissioner Of Income Tax -6 vs Minda Sm Technocast Pvt. Ltd on 4 April, 2022

Author: Manmohan

Bench: Manmohan, Dinesh Kumar Sharma

                          $~36 (2020)
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    ITA 942/2018
                               THE PR. COMMISSIONER OF INCOME TAX -6 ..... Appellant
                                                 Through:     Mr. Sunil Kumar Agarwal, Advocate

                                                 versus

                               MINDA SM TECHNOCAST PVT. LTD.                   ..... Respondent
                                                 Through:     Dr.Rakesh Gupta, Mr.Somil Agarwal
                                                              and Mr.Anshul Mittal, Advocates

                               CORAM:
                               HON'BLE MR. JUSTICE MANMOHAN
                               HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                 ORDER

% 04.04.2022 No time left. List on 12th December, 2022.

MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 4, 2022 rb Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:05.04.2022 18:52:47