Delhi High Court - Orders
The Pr. Commissioner Of Income Tax -6 vs Minda Sm Technocast Pvt. Ltd on 4 April, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~36 (2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 942/2018
THE PR. COMMISSIONER OF INCOME TAX -6 ..... Appellant
Through: Mr. Sunil Kumar Agarwal, Advocate
versus
MINDA SM TECHNOCAST PVT. LTD. ..... Respondent
Through: Dr.Rakesh Gupta, Mr.Somil Agarwal
and Mr.Anshul Mittal, Advocates
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 04.04.2022 No time left. List on 12th December, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 4, 2022 rb Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:05.04.2022 18:52:47