Bombay High Court
Ajab Real Estate Co. Pvt. Ltd. (Now Known ... vs M/S. Avesh Developers And Contractors ... on 26 November, 2018
Author: K.R. Shriram
Bench: K.R. Shriram
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL EXECUTION APPLICATION NO. 111 OF 2017
Ajab Real Estate Co. Pvt. Ltd. (now Known As ....Petitioner
Nidhaan Infracon Pvt. Ltd.)
V/S
M/s. Avesh Developers And Contractors And 3 ....Respondent
Others Mr. Yogesh C. Naidu i/b M/s. K. V. Chheda and Co. for Claimant/Applicant Ms. Sneha Mishra for Respondent Nos. 6 to 8.
CORAM : K.R. SHRIRAM, J DATE : 26th November, 2018 P.C. :
Stand over to 27 November 2018.
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