Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Karnataka - Subsection

Section 41(4) in The Karnataka State Universities Act, 2000

(4)The Syndicate if it thinks necessary may also obtain the opinion of any officer, authority or body of the university in regard to draft of the statute before taking it up for consideration.