Supreme Court - Daily Orders
The State Of Uttar Pradesh Secretary vs Champa Devi on 7 March, 2018
Bench: S.A. Bobde, L. Nageswara Rao
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ITEM NO.107,107.1-107.3 COURT NO.7 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 7647/2009
THE STATE OF UTTAR PRADESH SECRETARY Appellant(s)
VERSUS
CHAMPA DEVI Respondent(s)
WITH
C.A. No. 8882/2011 (III-A)
C.A. No. 8881/2011 (III-A)
C.A. No. 8870/2011 (III-A)
(WITH IA No.24543/2018-PERMISSION TO PLACE ADDITIONAL FACTS AND
GROUNDS and IA No.24544/2018-EXEMPTION FROM FILING O.T.)
Date : 07-03-2018 These appeals were called on
for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Appellant(s) Mr. V.Shekhar, Sr. Adv.
Mr. Manoj K Mishra, Adv.
Mr. Rajeev Kumar Dubey, Adv.
Mr. Kamlendra Mishra, AOR
For Appellant(s)/ Mr. Yatish Mohan, Adv.
Respondent(s) Ms. Vinita Y Mohan, Adv.
Mr. E.C. Vidya Sagar, AOR
Mr. Kavin Gulati, Sr. Adv.
Ms. Vasudha Zutshi, Adv.
Mr. T. Mahipal, AOR
For Respondent(s) Mr. Ritesh Agrawal, AOR
Mr. P.H. Misra, Sr. Adv.
Mr. Sohal Rishabh, Adv.
Mr. Tushar Jalan, Adv.
Ms. Garima Prashad, AOR
Signature Not Verified
Digitally signed by
CHARANJEET KAUR
Date: 2018.03.07
Mr. Sanjay Kumar Visen, AOR
Ms. Ritu Rastogi, Adv.
17:21:39 IST
Reason:
Ms. Sasmita Tripathy, Adv.
Mr. Suraj P Ahglawat, Adv.
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Mr. Arun K. Sinha, AOR
Mr. Sumit Sinha, Adv.
Mr. Rakesh Singh, Adv.
Mr. Sinha Shreyt Nikhilesh, Adv.
Mr. Gunnam Venkateswara Rao, AOR
Mr. Kamlendra Mishra, AOR
Dr. Kailash Chand, AOR
Mr. Nitish Massey, Adv.
Mr. Manoj Saxena, Adv.
Mr. Ram Krishna, Adv.
UPON hearing the counsel the Court made the following
O R D E R
As requested, list the matters on a Wednesday in the second week of April, 2018.
[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar