Patna High Court - Orders
Ram Pravesh Sharma vs The High Court Of Judicature At Patna And ... on 10 January, 2023
Author: Prabhat Kumar Singh
Bench: Prabhat Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.20467 of 2016
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Ram Pravesh Sharma
... ... Petitioner/s
Versus
The High Court of Judicature at Patna and Ors
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Mukesh Kumar No-1
For the Respondent/s : Mr.Piyush Lall
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CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR SINGH
ORAL ORDER
2 10-01-2023The matter has been listed under the heading "To Be Mentioned", as per mentioning slip filed by learned counsel for the petitioner, wherein, he seeks permission to make correction in the subject matter.
Permission is accorded. It may be done in course of the day.
Office is directed to list this matter before appropriate Bench, as per subject matter.
(Prabhat Kumar Singh, J) anay/-
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