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Patna High Court - Orders

Ram Pravesh Sharma vs The High Court Of Judicature At Patna And ... on 10 January, 2023

Author: Prabhat Kumar Singh

Bench: Prabhat Kumar Singh

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                               Civil Writ Jurisdiction Case No.20467 of 2016
                  ======================================================
                  Ram Pravesh Sharma

                                                                          ... ... Petitioner/s
                                                     Versus
                  The High Court of Judicature at Patna and Ors

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :      Mr.Mukesh Kumar No-1
                  For the Respondent/s   :      Mr.Piyush Lall
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR SINGH
                                        ORAL ORDER

2    10-01-2023

The matter has been listed under the heading "To Be Mentioned", as per mentioning slip filed by learned counsel for the petitioner, wherein, he seeks permission to make correction in the subject matter.

Permission is accorded. It may be done in course of the day.

Office is directed to list this matter before appropriate Bench, as per subject matter.

(Prabhat Kumar Singh, J) anay/-

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