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State of Andhra Pradesh - Section

Section 34 in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997

34. Transitional arrangements.

- The Government may by notification appoint an officer or officers to exercise the powers and perform the functions of a Farmers' Organisation and the Managing Committee thereof till such time such Farmers' Organisation is duly constituted or reconstituted and such Managing Committee assumes office under the provisions of this Act.