Section 2 in The Legal Services Authorities (Amendment) Act, 2002
2. Amendment of section 11A.-
In the Legal Services Authorities Act, 1987 (39 of 1987 ) (hereinafter referred to as the principal Act), in section 11A, in sub- section (2), in clause (a), for the words" senior Civil Judge", the words" senior- most Judicial O ficer" shall be substituted.
