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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Maharashtra - Subsection

Section 22(k) in The Maharashtra State Board of Technical Education Act, 1997

(k)to call for special reports and information from the Director of Technical Education or from officers of the Technical Education Department of the Government, and to call for any information from any Diploma Level Institution, recognized by the Board to ensure maintenance and improvement in academic standard in Diploma Level Technical Education;