Section 44 in The M.P. Civil Services (Leave) Rules, 1977
44. Maximum amount of Study leave that may be granted at a time and during the entire service.
- The maximum amount of study leave which may be granted to a Government servant shall be-(i)Ordinarily twelve months at any one time which shall not be exceeded save for exceptional reasons; and(ii)twenty-four months (inclusive of study leave granted under any other rules) in all during his entire service.
