Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 1 in The M.P. Preparation and Revision of Market Value Guideline Rules, 2000

1. Short title and commencement.

(1)The rules may be called the Madhya Pradesh Preparation and Revision of Market Value Guidelines Rules, 2000.
(2)They shall come into force with effect from the date of their publication in the "Madhya Pradesh Gazette".