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Bombay Presidency - Section

Section 14A in The Bombay Weights and Measures (Enforcement) Act, 1958

14A. [ Prohibition of quoting price, or expressing quantity, of any article, otherwise than in terms of standard weight or measure. [This section was inserted by Maharashtra 14 of 1965,Section 6.]

- No. person shall, in any transaction for trade or commerce, quote the price or express the quantity, of any article otherwise than in terms of the standard weight or measure.]