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[Cites 0, Cited by 0] [Section 673] [Entire Act]

State of Jharkhand - Subsection

Section 673(iv) in Bihar Education Code, 1961

(iv)Upper primary scholarships should be reserved for pupils of the Scheduled Castes provided that qualified candidates are forthcoming. The number of scholarships so reserved should bear to the total number of scholarships available the same ratio as the number of pupils of the Scheduled Castes in the Upper primary stage bears to the total number of pupil in that stage.