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Union of India - Section

Section 3 in Coinage Act, 1906

3. Power to establish and abolish Mints.-

The [Central Government] [Substituted by A.O., 1937.] may, by notification in the [Official Gazette] [Substituted by A.O., 1937.],
(a)establish a Mint at any place at which a Mint does not for the time being exist; and
(b)abolish any Mint, whether now existing or hereafter established.