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[Cites 0, Cited by 0] [Section 57B(16)] [Section 57B] [Entire Act]

State of Chattisgarh - Subsection

Section 57B(16)(a) in The Chhattisgarh Co-Operative Societies Act, 1960

(a)The State Election Commission shall conduct elections to a short term co-operative credit structure society before the expiry of the term of the existing board.