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State of Gujarat - Section

Section 32 in The Gujarat Agricultural Produce Markets Act, 1963

32. Market Committee Fund.

- All moneys received by a market committee shall be paid into a fund to be called "the Market Committee Fund" and all expenditure incurred by the market committee under or for the purposes of this Act shall be defrayed out of the said Fund. Any surplus remaining with the market committee after such expenditure has been met shall be invested in such manner as may be prescribed in this behalf.