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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(4) in The Orissa Self-Help Co-operatives Act, 2001

(4)State Government may declare any existing office under the administrative control of the Registrar of Co-operative Societies to be the place for the purpose of registration of Co-operatives under this Act.