Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 7 in The Orissa Subordinate Statistics and Economics Service Rules, 1994

7. Reservation of vacancies.

- Notwithstanding anything containing in these rules, vacancies shall be reserved for Scheduled Castes and Scheduled Tribes in accordance with the provisions of the Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Act, 1975 and rules framed thereunder, and for ex-servicemen, physically handicapped persons, sportsmen and women as may be determined by the Government from time to time.