Allahabad High Court
Abdul Khalique vs Iind A.D.J.,Jaunpur & Others on 7 July, 2010
Court No. - 39 Case :- WRIT -- C No. -- 1161 of 1995 Petitioner :- Abdul Khalique Respondent :- Iind A.D.J.,Jaunpur & Others Petitioner Counsel :- M.Pratap Respondent Counsel :- S.K.Dubey,N.C. VerIna,N.K. SriVastaVa,Sc Hon'ble Dilip GuDta.J.
List has been revised. No one appears to press the petition. Even otherwise, it appears that the petition has been rendered infructuous by lapse of time. It is, accordingly, dismissed.
Order Date :- 7.7.2010 NSC