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Allahabad High Court

Abdul Khalique vs Iind A.D.J.,Jaunpur & Others on 7 July, 2010

Court No. - 39

Case :- WRIT -- C No. -- 1161 of 1995

Petitioner :- Abdul Khalique

Respondent :- Iind A.D.J.,Jaunpur & Others
Petitioner Counsel :- M.Pratap

Respondent Counsel :- S.K.Dubey,N.C. VerIna,N.K.
SriVastaVa,Sc

Hon'ble Dilip GuDta.J.

List has been revised. No one appears to press the petition. Even otherwise, it appears that the petition has been rendered infructuous by lapse of time. It is, accordingly, dismissed.

Order Date :- 7.7.2010 NSC