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Andaman and Nicobar Islands - Section

Section 52 in The Andaman and Nicobar Islands Port Rules, 2004

52. Navigation inside Harbour limits.

- Small ships, boats and other harbour crafts operating inside the harbour limit should navigate with caution in the chatham jetty area and hood point anchorage due to submerged logs likely to exist and further, boats should not go beyond the navigation marks provided at blair reef beacon, perseverence point beacon, Bombooflat beacon, Ranger flat beacon and Malta Bay beacon.Chapter-III Inland Vessels