Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47] [Entire Act]

Greater Bengaluru City Corporation -

Section 47(3) in Bangalore Development Authority Act, 1976

(3)The auditor shall for the purpose of the audit have access to all the accounts and other records of the Authority.