Allahabad High Court
Jagdish Tyagi And Others vs State Of U.P. & Ors. on 26 July, 2010
Bench: Ashok Bhushan, Virendra Singh
Court No. - 2 Case :- WRIT - C No. - 29907 of 2010 Petitioner :- Jagdish Tyagi And Others Respondent :- State Of U.P. & Ors. Petitioner Counsel :- Saurabh Basu Respondent Counsel :- C.S.C.,Ramendra Pratap Singh Hon'ble Ashok Bhushan J.
Hon'ble Virendra Singh,J. List in the next cause list. Interim order to continue till the next date of listing. Order Date :- 26.7.2010 Jaideep/-