Madhya Pradesh High Court
Saurabh Singh Baghel vs The State Of Madhya Pradesh on 29 August, 2018
1 WP-18935-2018 The High Court Of Madhya Pradesh WP-18935-2018 (SAURABH SINGH BAGHEL Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 29-08-2018 Parties through their counsel. As jointly prayed, list this matter alongwith WP-16277-2018.
(SUJOY PAUL) JUDGE s@if Digitally signed by SAIFAN KHAN Date: 30/08/2018 10:13:24