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[Entire Act]
State of West Bengal - Section
Section 163 in West Bengal Municipal (Building) Rules, 2007
163. Ground coverage.
The maximum permissible ground coverage for buildings when a single building is proposed for a plot shall be regulated by the plot size, depending on the type of building use as given in the table below :| Plot size | |||
| Maximum permissible ground coverage | |||
| 100-400 sq.m | 400-1200sq.m | Over 1200sq.m | |
| Residential and Educational uses | 70% | 60% | 50% |
| Commercial, Public and other uses | 60% | 50% | 40% |