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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Chattisgarh - Subsection

Section 20(1) in Chhattisgarh Municipalities (Procedure for Conduct of Business) Rules, 2016

(1)If more than one Councillor raise their hands to address the meeting, then Presiding Officer will decide that who will speak first and his decision shall be final.